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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(3) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(3)The headquarters and other offices of the Commission shall be open from 10:30 hours to 17:30 hours on all working days or at such times as the Commission may direct.