Delhi High Court - Orders
Kuber Planters Limited vs Sebi on 16 July, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~18 (2020 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8901/2020 with CM APPLs. 28675-28677/2020
KUBER PLANTERS LIMITED ..... Petitioner
Through: Mr.Vikas Pahwa, Sr. Advocate
with Mr.Asim Naem, Mr.Sumer
Singh Boparai and Mr.Abhishek
Pati, Advocates
versus
SEBI ..... Respondent
Through: Ms. Pinky Anand Sr. Advocate
with Mr. Ashish Aggarwal
Advocate, Ms. Kirti Dua and Mr.
Vibhor Gupta, Advocates for SEBI
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
It is not possible to take up the petition today for hearing, due to paucity of time.
Pleadings are complete.
List on 21.09.2021, in the category of "For hearing" matters. The parties may file short written submissions alongwith copies of any authorities upon which they seek to rely, at least one week prior to the next date of hearing.
PRATEEK JALAN, J JULY 16, 2021/'j' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58