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[Cites 0, Cited by 0] [Section 291] [Entire Act]

Union of India - Subsection

Section 291(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)Before a sailor can be considered for the award of a Good Conduct Badge, he must have completed the following periods of qualifying service :
For1st Good Conduct Badge 4years
For2nd Good Conduct Badge 8years
For3rd Good Conduct Badge 12years