Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 14 in Punjab School Education Board (XIth Class Examination) Regulations, 1992

14. Certification.

- The Principal of the institution shall issue a certificate to each student on the basis of his performance in the [XIth Class examination.] [Amended vide item No. 6 dated 6.8.1993.]