Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(h) in Punjab Right to Information (Disclosure of Information by public authorities providing services in Municipalities) Rules, 2012 (h)`Municipality' means a Municipality as defined in clause (e) of Article 243P of the Constitution of India.
