Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Rajasthan - Subsection Section 36(2)(a) in The Rajasthan Urban Improvement Act, 1959 (a)a description of, and full particulars relating to the scheme, and complete plans and estimates of the cost of executing the scheme: