Supreme Court - Daily Orders
Atul Tiwari vs Regional Manager, Oriental Insurance ... on 6 January, 2023
Bench: Vikram Nath, B.V. Nagarathna
ITEM NO.18 COURT NO.3 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 24205/2022
(Arising out of impugned final judgment and order dated 23-09-2022
in MA No. 2181/2014 passed by the High Court Of M.p Principal Seat
At Jabalpur)
ATUL TIWARI Petitioner(s)
VERSUS
REGIONAL MANAGER,
ORIENTAL INSURANCE COMPANY LIMITED Respondent(s)
(FOR ADMISSION and I.R. and IA No.204824/2022-EXEMPTION FROM FILING
O.T. and IA No.204823/2022-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 06-01-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Ms. Aditi Tripathi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice to the respondent(s).
(SNEHA DAS) (RENU KAPOOR)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SNEHA DAS
Date: 2023.01.06
16:37:13 IST
Reason: