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Supreme Court - Daily Orders

Atul Tiwari vs Regional Manager, Oriental Insurance ... on 6 January, 2023

Bench: Vikram Nath, B.V. Nagarathna

     ITEM NO.18                              COURT NO.3                 SECTION IV-C

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 24205/2022

     (Arising out of impugned final judgment and order dated 23-09-2022
     in MA No. 2181/2014 passed by the High Court Of M.p Principal Seat
     At Jabalpur)

     ATUL TIWARI                                                         Petitioner(s)

                                                    VERSUS

     REGIONAL MANAGER,
     ORIENTAL INSURANCE COMPANY LIMITED                                  Respondent(s)

     (FOR ADMISSION and I.R. and IA No.204824/2022-EXEMPTION FROM FILING
     O.T. and IA No.204823/2022-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES )

     Date : 06-01-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE VIKRAM NATH
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA


     For Petitioner(s)                 Ms. Aditi Tripathi, AOR


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice to the respondent(s).

          (SNEHA DAS)                                               (RENU KAPOOR)
     SENIOR PERSONAL ASSISTANT                                   ASSISTANT REGISTRAR



Signature Not Verified

Digitally signed by
SNEHA DAS
Date: 2023.01.06
16:37:13 IST
Reason: