Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61B] [Entire Act] State of Madhya Pradesh - Subsection Section 61B(b) in The M.P. Excise Act, 1915 (b)"Gram Panchayat" and "Gram Sabha" shall have the same meaning as assigned to them in the Madhya Pradesh Panchayat Raj Adhinryam, 1993 (No. 1 of 1994);
