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State of Madhya Pradesh - Section

Section 25 in The M.P. Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963

25. Permit for forests under complete systematic fire protection.

- No permit shall ordinarily be granted for forests under complete systematic fire protection between 15th February and 30th June except to approved sportsmen for hunting and killing of carnivorous and such other animals as may be specified in the permit.