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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(4) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011

(4)The provisions of Order V of the Code of Civil Procedure 1908 shall apply mutatis mutandis for the purpose of service of notice issued under sub-rule (1) and (3).