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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Assam - Subsection

Section 58(3) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

(3)All pension matters of the present and past teachers and staff of Bajali College (now upgraded to Bhattadev University) shall be handled by the Directorate of Higher Education.