Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] Union of India - Subsection Section 36(I) in Finance (No. 2) Act, 2014 (I)after sub-clause (iiab), the following sub-clause shall be inserted, namely:- "(iiac) distributed income being interest referred to in sub-section (2) of section 194LBA;";
