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[Cites 0, Cited by 1] [Section 35(2)] [Section 35] [Entire Act]

State of Kerala - Subsection

Section 35(2)(e) in Travancore-Cochin Hindu Religious Institutions Act, 1950

(e)the method of recruitment and qualifications, the grant of salaries and allowances, the discipline and conduct of officers and servants of the Board and of the Devaswom Department and generally the conditions of their service;