Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 1 in Gujarat Sales Tax (Amendment) Act, 1971 1. Short title and commencement.- (1) This Act may be called the Gujarat Sales Tax (Amendment) Act, 1971. (2)It shall come into force on 1st December 1971.
