Andhra Pradesh High Court - Amravati
Gonuguntla Ramadevi vs Vijaya Cotton And Fiber Company on 26 August, 2022
Author: Kongara Vijaya Lakshmi
Bench: Kongara Vijaya Lakshmi
iN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
FRIDAY, THE TWENTY SIXTH DAY OF AUGUST,
TWO THOUSAND AND TWENTY TWO
: PRESENT:
THE HONOURABLE SMT JUSTICE KONGARA VIJAYA LAKSHMI
AND
THE HONOURABLE SRI SUSTICE O.VENKATA RAMANA
iA No. 7 OF 2049
ih
CRP NOr Sf82 OF 2048
Saiwean:
Sorugunta Ramarevi, Pronrietor, Vasantha Cotton Traders, Guntur, Wyo Anjayys
aged about 42 years, Hindu, Susiness, urdu regident Daan No. 3-28-18/88, Rajendra
Nagar, i fine, Guntur.
..Pafitioner/Peifioner
{Pafitioner in ORE A782 OF 2074S
an the Me of High Court
AND.
1. Viaya Catton & Fiber Company, represented by Rs G.P_LA. Nolder, Dhanya Agro
industrict (P) Lid. rapresanted by its Authorized person, Mr Rsiendra Srikanth,
S/o S.8. Rajendran, Dhan ae was 'Graurd Fleor, 180, Shracdhanand Road, Vie
Parle, (Eaat, Mumbal- 400 O57. India:
Cotton Association of ini repfasette ac by | fe President, Cation Exchange
Bulging, 2'd foor, nn. Cation Green Riv. Stahon, Cotton Green, Mumbai 460
O33,
a. Rishi S. Dhokakia, Of Catton Assoois sf india, represented by its President,
Cotton Exchange Building, and Soar, Cee. Canto? Grean Rhy. Station, Catian
Green, Mumbai. 400 G38 s
ps
ef
Respondenis/Resnondeants
fRespoandanis in-ko-}
Retifion under Section 161 CPC praying that in the circumstances stated in me
grounds filed in Support of ihe petfion, the High Court may fe pleased to Stay =
further proceedings in ADP.No. 180/204 an the Se of r ie Court of i Addl. Distr! it
Judge, Guntur pending disnasal of CRP No. 8.3702 of 2078, on the file of the High Court.
The petition coming on for hear ings wpe sort perusing ihe Petitian and the grounde
Hed in support thereof and the arder of the High Court order dated 65- O2-2080, 12-2-
2020 §& 3.3.2020 made herein and upon hearing the arguments of Sri N Sriram Murthy
Advocate far the Petifianer, and the Ta urt made the following.
OROER:
Learnad counsel for the responder sats socks Ume to argue the matter.
List the matter on 23.09.2032.
interim order granted eartler jg extended 1 than."
Sd K. J. RAJA BABU
fo ate. ASSISTANT REGISTRAR
HTRUE COPY PS
| Sep iduns FOR
To, ee SECTION OFFICER
J. The ff Addl. District Judge, Guntur
2. One CC to SRI N SRIRAM MURTHY
3. Two spare copies
Advocate [OPUCI
HEGSH COURT
BRYLA
&
SVR
DATED 38.08.2022
NOTE: POST ON 23.89.2022
ORDER
IA.NO.T DE 2048 IN CRE.NoS?a2 af 2048 EXTENSION OF INTERIM ORDER