Section 31(a) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997
(a)in case of a candidate for Krisak of agriculturist representative from any constituency a sum of Rs. One Thousand and where a candidate is woman or a member of Scheduled Caste or Scheduled Tribe and Other Backward Classes sum of Rupees Two Hundred and Fifty;
