Bombay High Court
Thakur Parwani ,Chairman Of Shangrila ... vs Deputy Registrar , Co-Operative ... on 1 March, 2019
Author: V.L. Achliya
Bench: V.L. Achliya
12, 55, 64, 65, 76, 83, 91, 96, 97, 103, 105, 111 to 115, 117,118 .doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 11317 OF 2018
Samadhan Bubasaheb Suryawanshi & Ors. ... Petitioners
V/s.
L.P. Jagdale & Ors. ... Respondents
AND
WRIT PETITION NO. 13191 OF 2018
AND
WRIT PETITION NO. 11831 OF 2015
AND
WRIT PETITION NO. 12029 OF 2015
AND
CIVIL APPLICATION NO. 159 OF 2018
IN
WRIT PETITION NO. 10624 OF 2017
WITH
WRIT PETITION NO. 10625 OF 2017
AND
CIVIL APPLICATION NO. 1608 OF 2018
IN
WRIT PETITION NO. 1699 OF 1993
AND
CIVIL APPLICATION NO. 2516 OF 2018
IN
WRIT PETITION NO. 13573 OF 2018
AND
WRIT PETITION NO. 10158 OF 2018
AND
WRIT PETITION NO. 10205 OF 2018
AND
WRIT PETITION NO. 13503 OF 2018
AND
WRIT PETITION NO. 66 OF 2019
AND
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12, 55, 64, 65, 76, 83, 91, 96, 97, 103, 105, 111 to 115, 117,118 .doc
WRIT PETITION NO. 543 OF 2019
AND
WRIT PETITION NO. 871 OF 2019
AND
WRIT PETITION NO. 893 OF 2019
AND
WRIT PETITION NO. 1128 OF 2019
AND
WRIT PETITION NO. 1872 OF 2019
WITH
CIVIL APPLICATION NO. 429 OF 2019
AND
CIVIL APPLICATION (ST.) NO. 19899 OF 2018
IN
WRIT PETITION NO. 6163 OF 2017
AND
WRIT PETITION (ST.) NO. 1510 OF 2019
CORAM : V.L. ACHLIYA, J.
DATE : 1st MARCH, 2019.
P.C. :
1 Await service. Adjourned to 15.03.2019.
2 Ad-interim, if any operating, to continue till the next date.
(V.L. ACHLIYA, J.)
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