Delhi High Court - Orders
Mangalore Refinery And Petrochemicals ... vs Driplex Water Engineering Private ... on 8 December, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 235/2022, I.A. 8460/2022
MANGALORE REFINERY AND PETROCHEMICALS LIMITED
.....Petitioner
Through: Mr. Aditya Panda, Advocate
versus
DRIPLEX WATER ENGINEERING PRIVATE LIMITED
.....Respondent
Through: Mr. Ganesh Chandru, Mr. Siddharth
Agrawal, Mr. Shashwat Dhyani,
Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 08.12.2025 At joint request, re-notify on 18.03.2026.
JASMEET SINGH, J DECEMBER 8, 2025/DM This is a digitally signed order.
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