Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 7 in U.P. Payment of Remuneration to Prisoners and Compensation to Victims Rules, 2005 7. Meetings of the Committee. - The Committee shall meet at least once in a quarter and decide cases for which inquiry has been received.
