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[Cites 0, Cited by 0] [Section 221(1)] [Section 221] [Entire Act]

State of Punjab - Subsection

Section 221(1)(iii) in Punjab Jail Manual, 1996

(iii)that all female prisoners at any time in any special or convalescent gang, are duly supplied with any special or extra diet ordered for them, or any of them by the Medical Officer.