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State of Madhya Pradesh - Section

Section 10 in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

10. Security Deposit and Issue of Registration Cards.

- On receipt of the consent for registration from the Superintendent, the dealer concerned shall remit a sum of Rs. 100 (refundable) under the Head of Account "Revenue Deposit-Security Deposit of Book sellers for sale of Nationalised "Text Books" as security for the due and proper observance of the terms and conditions of these rules, and furnish the receipted original challan through his Departmental Officer alongwith the agreement form (Appendix F) duly executed and authenticated before a Magistrate to the Superintendent, who on receipt of the same shall issue the original registration card (Annexure B) to the dealer concerned. The security money or deposit shall be retained by the Superintendent so long as dealer continues to be so.