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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(d) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

(d)"Director" means the Director of Higher Education of Mizoram or any other officer authorised by the Government to perform all or any of the functions of the Director;