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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of West Bengal - Subsection

Section 67(5) in The West Bengal Factories Rules, 1958

(5)The height of every room in the building shall not be less than [360 cm] [Substituted by the West Bengal Factories (Amendment) Rules, 1991] from the floor level to the lowest part of the roof. The floor and inside walls up to a height of [120cm] [Substituted by the West Bengal Factories (Amendment) Rules, 1991] from the floor shall be made of smooth and impervious material:Provided that in the case of factories existing on the date of commencement of these rules the Chief Inspector may by order in writing relax the provisions of this sub-rule, regarding height.