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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(a) in The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957

(a)The general, physical and economic character of the area with brief details of rainfall and changes in population, communications, in the number of person classed as land holders cultivators and agricultural labourers and in the number and kind of cattle, ploughs carts and in agricultural wages: