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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Uttarakhand - Subsection

Section 56(2)(a) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(a)the proceedings prior to the vesting of land and interests under Section 4;