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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(2) in C.U. Shah University First Statutes 2013

(2)The Board functioning as such immediately before the commencement of this Statutes shall continue to so function until the Board is constituted for the University under this Statutes, but on the constitution of the Board under this Statutes, the Members of the Board holding office before such constitution shall cease to hold office;