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[Cites 0, Cited by 1] [Section 43(1)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(1)(d) in The Mental Healthcare Act, 2017

(d)maintain a national register of clinical psychologists, mental health nurses and psychiatric social workers based on information provided by all State Authorities of persons registered to work as mental health professionals for the purpose of this Act and publish the list (including online on the internet) of such registered mental health professionals;