Section 5(a) in The Rajasthan Colonisation (Medium and Minor Irrigation Projects Government Lands Allotment) Rules, 1968
(a)[ Landless persons of the village, Tehsil or the District respectively, identified as beneficiaries of the Integrated Rural Development Programme.] [[Substituted by Notification No. F. 4(25) Revenue/Col./77, dated 10.11.1982 - Rajasthan Gazette, Part IV(C), dated 25.11.1982, page 527, for the following:-
