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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(6)(i) in The Punjab State Agricultural Marketing Service (Punishment and Appeal) Rules, 1988

(i)While reduction of a seniority as an independent penalty is not provided for in Rule 5 and cannot be imposed as such, the loss of seniority as a result of an order of reduction to a lower post or time scale being inherent in the order of reduction cannot be avoided.