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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(a) in Public Debt (Compensation Bonds) Rules, 1954

(a)[if no space is left of the back of the bond for further endorsement] [Substituted by S.R.O. 1196, dated 19.5.1956] of if any word is written upon the bond across any existing endorsement or endorsements: