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State of Telangana - Section

Section 4 in Telangana Atiyat Enquiries Act, 1952

4. Enquires as to Atiyat Grants in Jagirs.

- Notwithstanding anything contained in section 3, continuance of Atiyat grants in the erstwhile Jagir areas or granted by erstwhile Jagirdars shall be subject to inquiries made for that purpose and for confirmation in accordance with rules made under this Act.