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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(4) in The West Bengal Preservation Of Historical Monuments And Objects And Excavation Of Archaeological Sites Act, 1957.

(4)Any person, who moves any object in contravention of a notification issued under sub-section (1) shall be punishable with a fine which may extend to five hundred rupees.