Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(3)(c) in Karnataka Janapada Vishwavidyalaya Act, 2011

(c)to conduct the official correspondence of the authorities of which he shall be the Member- Secretary;