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[Cites 0, Cited by 0] [Section 425D] [Entire Act]

State of West Bengal - Subsection

Section 425D(6) in Kolkata Municipal Corporation Act, 1980

(6)The Municipal Commissioner shall, in the case of emergency, take' such measures as may be necessary for the preservation and conservation of a heritage building, provided that such Measures shall be required to be approved by the Heritage Conservation Committee at its meeting.