Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(4)(d) in Haryana Children Rules, 1974

(d)to carry out any other duties which may be assigned by the Government.