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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(16) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997

(16)to guide teaching in colleges by deputation of teachers from a pool of teachers of the university and supplement teaching in affiliated colleges, schools and Pathashalas for improving their standards;