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Madhya Pradesh High Court

Vilas vs The State Of Madhya Pradesh on 17 January, 2022

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

1 The High Court Of Madhya Pradesh MCRC No. 1298 of 2022 (VILAS Vs THE STATE OF MADHYA PRADESH) Indore, Dated : 17-01-2022 Heard through Video Conferencing.

Shri Mitesh Jain, learned counsel for the Petitioner . Ms. Seema Maheshwari appearing on behalf of Advocate General. Counsel for the applicant prays for and is granted time to verify about criminal record of the applicant.

List the matter after one week.

(RAJENDRA KUMAR (VERMA)) JUDGE amit Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2022.01.19 10:27:36 IST