Section 7(1a) in The Kerala Panchayat Buildings Rules, 2011
(1a)[ Application may also be submitted through e-filing system, as may be prescribed, if such system is in force in the Local Self Government Institution concerned;] [Added by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).]
