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Bombay High Court

The Central Board Of Trustees, ... vs M/S. Allserve Marketing And Consulting ... on 3 September, 2018

Author: Sadhana S. Jadhav

Bench: S.S. Jadhav

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                                                                                               25.wp12911.17.doc




                                       FARAD         CONTINUATION SHEET
                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE SIDE


                         CIVIL WRIT PETITION NO. 12911 OF 2017
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Office Notes, Office Memoranda of Court's or Judge's Orders Coram, appearances, Court's Orders or directions and Registrar's Orders Mr. P. G. Jagdale, advocate for the Petitioner. Mr. Aumkar Joshi I/b. Mr. A.P. Wachasundar, advocate for respondent.

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CORAM :SMT. SADHANA S. JADHAV, J DATE : SEPTEMBER 3, 2018 P.C.:-

1 The learned Counsel for the respondent shall file affidavit, if any. Learned Counsel for the respondent submits that the issue involved in this petition in respect of the allowances paid to the employees is pending before the Hon'ble Supreme Court. In view of this, at the request of the learned Talwalkar 1/2 2
25.wp12911.17.doc Counsel for the petitioner stand over to 29/10/2018.

(SMT. SADHANA S. JADHAV, J) Digitally signed by Aruna Aruna Sandeep Sandeep Talwalkar Talwalkar Date:

2018.09.04 15:10:02 +0530 Talwalkar 2/2