Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 138(2)] [Section 138] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 138(2)(f) in The Jammu and Kashmir Electricity Act, 2010

(f)publication of the alterations or amendments to be made in the licence under clause (c) of sub-section (2) of section 18;