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State of Madhya Pradesh - Section

Section 35 in The M.P. Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963

35. Special shooting permits.

- Special shooting permits may be issued free of any charge to approved sportsmen of the district for the destruction of a man-eater or cattle-lifter notified by the Collector. Such permits shall be issued for a period of three months.