Bombay High Court
Raju Vasant Shewale vs State Of Maharashtra on 27 July, 2022
Author: Prithviraj K. Chavan
Bench: Prithviraj K. Chavan
502-aba-955-2022.doc
Shailaja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
ANTICIPATORY BAIL APPLICATION NO.955 OF 2022
Sachin Laxman Kumbhar ] Applicant
Vs.
The State of Maharashtra ] Respondent
a/w
INTERIM APPLICATION NO.1933 OF 2022
IN
ANTICIPATORY BAIL APPLICATION NO.955 OF 2022
Mahadev Vasant Somvanshi ] Applicant
IN THE MATTER BETWEEN:
Sachin Laxman Kumbhar ] Applicant
Vs.
The State of Maharashtra ] Respondent
a/w
ANTICIPATORY BAIL APPLICATION NO.730 OF 2022
Raju Vasant Shewale ] Applicant
Vs.
The State of Maharashtra ] Respondent
a/w
INTERIM APPLICATION NO.1433 OF 2022
IN
ANTICIPATORY BAIL APPLICATION NO.730 OF 2022
Mahadev Vasant Somwanshi ] Applicant
IN THE MATTER BETWEEN:
Raju Vasant Shewale ] Applicant
Vs.
The State of Maharashtra ] Respondent
SHAILAJA Digitally signed by SHAILAJA
SHRIKANT HALKUDE
SHRIKANT
HALKUDE
Date: 2022.07.29 17:24:07
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502-aba-955-2022.doc
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ANTICIPATORY BAIL APPLICATION NO.989 OF 2022
Raju Vasant Shewale ] Applicant
Vs.
The State of Maharashtra ] Respondent
a/w
INTERIM APPLICATION NO.1434 OF 2022
IN
ANTICIPATORY BAIL APPLICATION NO.989 OF 2022
Ranjit Shahajirao Todmal ] Applicant
IN THE MATTER BETWEEN:
Raju Vasant Shewale ] Applicant
Vs.
The State of Maharashtra ] Respondent
a/w
ANTICIPATORY BAIL APPLICATION NO.1107 OF 2022
Ajay Shivaji Shewale ] Applicant
Vs.
The State of Maharashtra ] Respondent
a/w
INTERIM APPLICATION NO.1971 OF 2022
IN
ANTICIPATORY BAIL APPLICATION NO.1107 OF 2022
Mahadev Vasant Somwanshi ] Applicant
IN THE MATTER BETWEEN:
Ajay Shivaji Shewale ] Applicant
Vs.
The State of Maharashtra and another ] Respondents
a/w
ANTICIPATORY BAIL APPLICATION NO.1108 OF 2022
Prashant Suresh Kumbhar ] Applicant
Vs.
The State of Maharashtra ] Respondent
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502-aba-955-2022.doc
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INTERIM APPLICATION NO.1973 OF 2022
IN
ANTICIPATORY BAIL APPLICATION NO.1108 OF 2022
Mahadev Vasant Somwanshi ] Applicant
IN THE MATTER BETWEEN:
Prashant Suresh Kumbhar ] Applicant
Vs.
The State of Maharashtra ] Respondent
a/w
ANTICIPATORY BAIL APPLICATION NO.1443 OF 2022
Sanjay Chandrakant Ganbote ] Applicant
Vs.
The State of Maharashtra ] Respondent
a/w
INTERIM APPLICATION NO.1972 OF 2022
IN
ANTICIPATORY BAIL APPLICATION NO.1443 OF 2022
Mahadev Vasant Somwanshi ] Applicant
IN THE MATTER BETWEEN:
Sanjay Chandrakant Ganbote ] Applicant
Vs.
The State of Maharashtra ] Respondent
.....
Mr. Bhalchandra Shinde in A.B.A. No.955 of 2022, A.B.A. No.1107 of
2022 and A.B.A. No.1108 of 2022
Ms. Manjiri Sharad Parasnis, for Applicant in I.A. No.1933 of 2022;
Mr. Prashant S. Hagare, for Applicant in A.B.A. No.730 of 2022 and
A.B.A. No.989 of 2022;
Mr. Devidas J. Jadhav, for Applicant in I.A. No.1433 of 2022, I.A.
No.1971 of 2022; I.A. No.1973 of 2022; I.A. No.1972 of 2022.
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502-aba-955-2022.doc
Mr. Advait U. Shukla, for Applicant in I.A. No.1434 of 2022;
Mr. Abhijeet J. Jaiswal, for Applicant in A.B.A No.1443 of 2022;
Mrs. Geeta P. Mulekar, for Respondent-State.
.....
CORAM : PRITHVIRAJ K. CHAVAN, J.
DATED : 27th JULY, 2022. P.C.
1. Not on board. Upon mentioning taken on board.
2. Stand over to 26th August, 2022.
3. Interim relief, if any, granted earlier will continue to operate till the next date.
[PRITHVIRAJ K. CHAVAN, J.] 4 of 4