Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8]

Bombay High Court

Raju Vasant Shewale vs State Of Maharashtra on 27 July, 2022

Author: Prithviraj K. Chavan

Bench: Prithviraj K. Chavan

                                                         502-aba-955-2022.doc


           Shailaja
                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CRIMINAL APPELLATE JURISDICTION
                        ANTICIPATORY BAIL APPLICATION NO.955 OF 2022

           Sachin Laxman Kumbhar                    ]    Applicant
                 Vs.
           The State of Maharashtra                 ]    Respondent
                                            a/w

                            INTERIM APPLICATION NO.1933 OF 2022
                                             IN
                        ANTICIPATORY BAIL APPLICATION NO.955 OF 2022

           Mahadev Vasant Somvanshi                 ]    Applicant

           IN THE MATTER BETWEEN:
           Sachin Laxman Kumbhar                    ]    Applicant
                 Vs.
           The State of Maharashtra                 ]    Respondent

                                            a/w
                        ANTICIPATORY BAIL APPLICATION NO.730 OF 2022

           Raju Vasant Shewale                      ]    Applicant
                 Vs.
           The State of Maharashtra                 ]    Respondent
                                            a/w

                            INTERIM APPLICATION NO.1433 OF 2022
                                             IN
                        ANTICIPATORY BAIL APPLICATION NO.730 OF 2022

           Mahadev Vasant Somwanshi                 ]    Applicant

           IN THE MATTER BETWEEN:

           Raju Vasant Shewale                      ]    Applicant
                 Vs.
           The State of Maharashtra                 ]    Respondent




SHAILAJA    Digitally signed by SHAILAJA
            SHRIKANT HALKUDE
SHRIKANT
HALKUDE
            Date: 2022.07.29 17:24:07
            +0530                                                          1 of 4
                                            502-aba-955-2022.doc


                           a/w
       ANTICIPATORY BAIL APPLICATION NO.989 OF 2022

Raju Vasant Shewale                    ]   Applicant
      Vs.
The State of Maharashtra               ]   Respondent
                           a/w
           INTERIM APPLICATION NO.1434 OF 2022
                            IN
       ANTICIPATORY BAIL APPLICATION NO.989 OF 2022

Ranjit Shahajirao Todmal               ]   Applicant

IN THE MATTER BETWEEN:
Raju Vasant Shewale                    ]   Applicant
      Vs.
The State of Maharashtra               ]   Respondent
                            a/w
       ANTICIPATORY BAIL APPLICATION NO.1107 OF 2022

Ajay Shivaji Shewale                   ]   Applicant
      Vs.
The State of Maharashtra               ]   Respondent
                               a/w

           INTERIM APPLICATION NO.1971 OF 2022
                            IN
       ANTICIPATORY BAIL APPLICATION NO.1107 OF 2022

Mahadev Vasant Somwanshi               ]   Applicant

IN THE MATTER BETWEEN:

Ajay Shivaji Shewale                   ]   Applicant
      Vs.
The State of Maharashtra and another   ]   Respondents

                            a/w
       ANTICIPATORY BAIL APPLICATION NO.1108 OF 2022

Prashant Suresh Kumbhar                ]   Applicant
      Vs.
The State of Maharashtra               ]   Respondent


                                                             2 of 4
                                                 502-aba-955-2022.doc


                            a/w
           INTERIM APPLICATION NO.1973 OF 2022
                             IN
       ANTICIPATORY BAIL APPLICATION NO.1108 OF 2022

Mahadev Vasant Somwanshi                  ]     Applicant

IN THE MATTER BETWEEN:

Prashant Suresh Kumbhar                   ]     Applicant
      Vs.
The State of Maharashtra                  ]     Respondent
                            a/w
       ANTICIPATORY BAIL APPLICATION NO.1443 OF 2022

Sanjay Chandrakant Ganbote                ]     Applicant
      Vs.
The State of Maharashtra                  ]     Respondent

                            a/w
           INTERIM APPLICATION NO.1972 OF 2022
                             IN
       ANTICIPATORY BAIL APPLICATION NO.1443 OF 2022

Mahadev Vasant Somwanshi                  ]     Applicant

IN THE MATTER BETWEEN:
Sanjay Chandrakant Ganbote                ]     Applicant
      Vs.
The State of Maharashtra                  ]     Respondent
                                .....
Mr. Bhalchandra Shinde in A.B.A. No.955 of 2022, A.B.A. No.1107 of
2022 and A.B.A. No.1108 of 2022

Ms. Manjiri Sharad Parasnis, for Applicant in I.A. No.1933 of 2022;

Mr. Prashant S. Hagare, for Applicant in A.B.A. No.730 of 2022 and
A.B.A. No.989 of 2022;

Mr. Devidas J. Jadhav, for Applicant in I.A. No.1433 of 2022, I.A.
No.1971 of 2022; I.A. No.1973 of 2022; I.A. No.1972 of 2022.




                                                                  3 of 4
                                                  502-aba-955-2022.doc


Mr. Advait U. Shukla, for Applicant in I.A. No.1434 of 2022;

Mr. Abhijeet J. Jaiswal, for Applicant in A.B.A No.1443 of 2022;

Mrs. Geeta P. Mulekar, for Respondent-State.
                                 .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 27th JULY, 2022. P.C.

1. Not on board. Upon mentioning taken on board.

2. Stand over to 26th August, 2022.

3. Interim relief, if any, granted earlier will continue to operate till the next date.

[PRITHVIRAJ K. CHAVAN, J.] 4 of 4