Section 47(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(2)The appointments made under sub-section (1) may, in special circumstances, and where the appointing authority is the Zila Panchayat, with the approval of the Government be continued without consulting the commission for a period not exceeding two years.]
