Section 127(2)(ii) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 127(2)] [Section 127] [Entire Act]

Union of India - Subsection

Section 127(2)(ii) in Income Tax Rules, 1962

(ii)the address of the assessee as available with the Post Master General as referred to in clause (j) of section 2 of the Indian Post Office Act, 1898 (6 of 1898); or

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Union of India - Subsection

Section 127(2)(ii) in Income Tax Rules, 1962