Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(73) in The Maharashtra Municipal Corporations Act, 1949

(73)"water connection" includes -
(a)any tank, cistern, hydrant, stand-pipe, meter or tax situated on a private property and connected with water-main or pipe belonging to the Corporation, and
(b)the water-pipe connecting such tank, cistern, hydrant, stand-pipe, meter or tap with such water-main or pipe;