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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(d) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(d)clothing, bedding and other articles not covered by the provisions of the clauses (a), (b) and (c) shall, after being washed and disinfected, if necessary, be made into a bundle or bundles and suitably stored and the Superintendent shall be responsible for their safe custody.