Rajasthan High Court - Jodhpur
Pacific Medical University vs Union Of India on 19 March, 2021
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 1687/2021
Pacific Medical University, Registered Office At Bhilo Ka Bedla, Nh
- 76, Udaipur (Rajasthan), Through Its Authorized Signatory Mr.
Gaurav Singh Rajput S/o Shri Virender Singh Rajput, Aged About
28 Years, R/o 46-A, Priyadarshini Nagar, Bedla Road, Udaipur
(Raj.)
----Petitioner
Versus
1. Union Of India, Through Secretary, Ministry Of Health And
Family Welfare, Nirman Bhawan, P.o. And P.s. New Delhi,
District New Delhi.
2. The Dental Council Of India, Through Its Secretary, Aiwan
- E - Galib Marg, Katla Road, New Delhi - 110002
3. State Of Rajasthan, Through The Principal Secretary,
Medical Health Department, Government Secretariat,
Jaipur (Raj.)
----Respondents
For Petitioner(s) : Mr. Vikas Balia with Mr. Kunal Bishnoi
For Respondent(s) : Mr. Mukesh Rajpurohit, ASG
Mr. Rishi Soni for Mr. Pankaj Sharma,
AAG
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 19/03/2021 In wake of onslaught of COVID-19, abundant caution is being taken while hearing the matters in Court.
Issue notice to the respondents. On being given advance copy, Shri Mukesh Rajpurohit, ASG is already appearing on behalf of respondents no.1 and 2 and Mr. Pankaj Sharma, AAG is appearing on behalf of respondent no.3. (Downloaded on 22/03/2021 at 08:59:47 PM)
(2 of 2) [CW-1687/2021] Hence, service is Compete and they seek some time to complete their instructions.
Time prayed for is allowed.
List on 26.04.2021.
In the meanwhile, effect and operation of the order dated 10.02.2021 (Annex.23) shall remain stayed.
Learned counsel for the respondent shall be at liberty to contest the stay petition.
(DR. PUSHPENDRA SINGH BHATI),J. 54-Sudheer/-
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