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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 3(i) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(i)a listing on the [innovators growth platform] [Substituted 'institutional trading platform' by Notification No. SEBI/LAD-NRO/GN/2019/08, dated 5.4.2019 (w.e.f. 11.9.2018).] through an issue or without an issue; and