Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 267] [Entire Act] State of Jharkhand - Subsection Section 267(2) in Jharkhand Municipal Act, 2011 (2)The State Regulatory Commission may, with the approval of the State Government, determine the number, nature and categories of other officers and employees required to assist the State Regulatory Commission in the performance of its functions.
