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Union of India - Section

Section 5 in The Information Techonolgy (Procedure and Safeguards for interception, Monitoring and Decryption of Information) Rules, 2009

5. Issue of decryption direction by competent authority

.-The competent authority may, under rule 3 give any decryption direction to the decryption key holder for decryption of any information involving a computer resource or part thereof.